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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

NCT Delhi - Subsection

Section 23(3)(e) in The Delhi Technological University Act, 2009

(e)Each member of the Board of Management shall have one vote and if there be equality of votes on any question to be determined by the Board of Management, the Chairman of the Board of Management or, as the case may be, the member presiding over that meeting shall, in addition, have a casting vote.