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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(1)(d) in The Meghalaya Prevention Of Gambling Act, 1970

(d)present at any such place as is mentioned above aiding and abetting any such game as is referred to in clause (b) or clause (c).