Delhi High Court - Orders
Tapas Mandal And Anr vs The State And Anr on 4 January, 2024
Author: Navin Chawla
Bench: Navin Chawla
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6941/2022 & CRL.M.A. 26896/2022
TAPAS MANDAL AND ANR
..... Petitioners
Through: Mr.Abhishek, Adv. (through
VC)
versus
THE STATE AND ANR
..... Respondents
Through: Ms.Priyanka Dalal, APP with
SI Jatin Kaushik, PS Raj Park
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 04.01.2024
List on 1st April, 2024.
NAVIN CHAWLA, J
JANUARY 4, 2024/ns
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