Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(1)(i) in Haryana Urban Development Authority Act, 1977 (i)any rent due in respect of any lease of any land or building or both, as the case may be, under section 15; or