Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act] NCT Delhi - Subsection Section 28(3)(f) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001 (f)a copy of the Memorandum and Articles of Association, Annual Accounts for the last three years or other similar documents as may be required.