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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(xiv) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(xiv)Not more than one-half of the Principals and of Heads of University departments, other than Deans, by rotation, in the manner prescribed by the Statutes :