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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(a) in The Punjab Prevention of Beggary Rules, 1975

(a)ensure that necessary measures for [maintaining discipline, training, employment and medical care of the inmates are being taken in the Certified Institutions.] [Substituted vide Notification No. GSR 23/PA 9/71 Section 17/ Amendment (1)79, dated 13.4.1979.]