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[Cites 0, Cited by 0] [Section 60(4)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(4)(b) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.