Section 1 in The English And Foreign Languages University Act, 2006
1. Short title and commencement.
(1)This Act may be called the English and Foreign Languages University Act, 2006.(2)It shall come into force on such [date] [3rd August 2007, vide notification No. S.O. 1350(E), dated 1st August, 2007] as the Central Government may, by notification in the Official Gazette, appoint.
