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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(f) in The Rajasthan P.W.D. Contractor's Labour Regulations, 1966

(f)Wages actually paid for each wage period.
(ii)The contractor shall also maintain wage slip for each worker employed on the work.
(iii)The Executive Engineer may grant an exemption from the maintenance of the wage books and wage slip to a contractor who in its opinion may not directly or indirectly employ more than 50 persons on the work.