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[Cites 0, Cited by 1] [Section 69(1)] [Section 69] [Entire Act]

State of Gujarat - Subsection

Section 69(1)(a) in The Gujarat Town Planning and Urban Development Act, 1976

(a)remove, pull down, or alter any building or other work in the area included in the scheme which is such as contravenes the scheme or in the erection or carrying out of which any provision of the scheme has not been complied with;