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State of Rajasthan - Section

Section 9 in The Rules for Grant of Special Scholarships to Students of Backward Classes, 1963

9.

The renewal of scholarship shall be subject to the student maintaining satisfactory progress by obtaining at least a minimum of [50%] [Substituted by Notification No. F. 9(4) Schedule/SWD/70-7½/806. dated 14-4-1971.] of the aggregate of marks in the annual examination or 50% of the aggregate of marks obtained in all the terminal examinations combined.