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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(2)(u) in The Goa, Daman and Diu School Education Act, 1984

(u)financial and other returns to be filed by the managing committee of recognised private schools, and the authority by which such returns shall be audited;