Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Rajasthan - Subsection Section 31(a) in Rajasthan Motor Vehicles Taxation Rules, 1951 (a)When such motor vehicle is proceeding to the office of the Taxation Officer for the purpose of being assessed or of paying the tax; or
