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Supreme Court - Daily Orders

Narayan Singh Pathania vs Valuelabs Llp on 21 October, 2021

Bench: Indira Banerjee, J.K. Maheshwari

     ITEM NO.12                          COURT NO.8                SECTION XVII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   671/2021

     NARAYAN SINGH PATHANIA                                         Appellant(s)

                                                 VERSUS

     VALUELABS LLP & ANR.                                           Respondent(s)


      IA No. 39244/2021 - CLARIFICATION/DIRECTION
      IA No. 26123/2021 - EX-PARTE STAY
      IA No. 26124/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 98124/2021 - INTERVENTION/IMPLEADMENT IA No. 28543/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 98129/2021 - RECALLING THE COURTS ORDER) WITH Diary No(s). 17478/2021 (XVII) (IA FOR STAY APPLICATION ON IA 98998/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 99000/2021 FOR PERMISSION TO FILE APPEAL ON IA 99003/2021 FOR impleading party ON IA 99004/2021 FOR INTERVENTION/IMPLEADMENT ON IA 99004/2021 IA No. 99000/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 99004/2021 - INTERVENTION/IMPLEADMENT IA No. 99003/2021 - PERMISSION TO FILE APPEAL IA No. 98998/2021 - STAY APPLICATION) Date : 21-10-2021 These matters were called on for hearing today.

CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE HON'BLE MR. JUSTICE J.K. MAHESHWARI For Parties Mr. Malak Manish Bhatt, AOR Mr. Ankur Goal, Adv.

Ms. Misha Rohatgi, AOR Mr. Nakul Mohta, Adv.

Signature Not Verified

Mr. Devansh Srivastava, Adv.

Digitally signed by SUNIL KUMAR Date: 2021.10.22 10:41:55 IST

Reason: Mr. Abhinav Mukerji, AOR UPON hearing the counsel the Court made the following O R D E R In terms of the letter circulated by the learned counsel for the appellant, the matter is adjourned for four weeks.

(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)