Supreme Court - Daily Orders
Dinesh Kumar Yadav vs The State Of Uttar Pradesh on 14 January, 2020
Bench: Uday Umesh Lalit, Indu Malhotra
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IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) No.______(Diary No(s). 37230/2019) in
SLP(C) No.7763/2019
DINESH KUMAR YADAV & ORS. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
O R D E R
Application seeking open court hearing is rejected. There is delay of 166 days in filing the present Review Petition and the explanation given in the application seeking condonation of delay is far from being satisfactory.
Relying on the decision of this Court in State of Uttar Pradesh and Ors. Vs. Shiv Kumar Pathak and Ors. (Civil Appeal Nos. 4347-4375 of 2014) reported in (2018) 12 SCC 595, the High Court rejected the claim of the Petitioner and dismissed the Writ Petition. The order Signature Not Verified passed by the High Court, while dismissing Special Leave Digitally signed by INDU MARWAH Date: 2020.01.18 14:28:24 IST Reason: Petition, was affirmed by this Court. 2 We have gone through the Review Petition and do not find any error apparent on record to justify Review Jurisdiction.
This Review Petition is, therefore, dismissed on the ground of delay as well as on merits.
........................J. (UDAY UMESH LALIT) ........................J. (INDU MALHOTRA) NEW DELHI, January 14, 2020.
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ITEM NO.1010 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) No.______(Diary No(s). 37230/2019) in
SLP(C) No.7763/2019
DINESH KUMAR YADAV & ORS. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No. 158101/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 158099/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 158104/2019 - EXEMPTION FROM FILING O.T.) Date : 14-01-2020 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MS. JUSTICE INDU MALHOTRA By Circulation UPON perusing papers the Court made the following O R D E R Application seeking open court hearing is rejected. This Review Petition is, therefore, dismissed on the ground of delay as well as on merits in terms of the signed order.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER
(Signed order is placed on the file)