Bombay High Court
Pace Setters Business Solutions ... vs The Union Of India And 2 Ors on 23 July, 2019
Bench: M.S. Sanklecha, S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1500 OF 2019
Pace Setters Business Solutions Private Limited ....Petitioner
V/S
The Union Of India And 2 Ors ....Respondent
Bharat Raichandani a/w. Pragya Koolwal i/b. UBR Legal for Petitioner Swapinl Bangur a/w. Ram Ochani for Respondent Nos.1 to 3 CORAM : M.S. SANKLECHA & S.C. GUPTE, JJ DATE : 23rd July, 2019 P.C. :
Upon the request of the Ld. Counsel for the Revenue, stand over till 25th July, 2019.
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