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Bombay High Court

Pace Setters Business Solutions ... vs The Union Of India And 2 Ors on 23 July, 2019

Bench: M.S. Sanklecha, S.C. Gupte

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1500 OF 2019

 Pace Setters Business Solutions Private Limited    ....Petitioner
              V/S
 The Union Of India And 2 Ors                    ....Respondent

Bharat Raichandani a/w. Pragya Koolwal i/b. UBR Legal for Petitioner Swapinl Bangur a/w. Ram Ochani for Respondent Nos.1 to 3 CORAM : M.S. SANKLECHA & S.C. GUPTE, JJ DATE : 23rd July, 2019 P.C. :

Upon the request of the Ld. Counsel for the Revenue, stand over till 25th July, 2019.
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