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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(4) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(4)In any area where there are more Cane Offices than one, the State Government may, by notification in the official Gazette, declare the functions which each Cane Officer shall perform.