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[Cites 0, Cited by 0] [Section 13] [Entire Act]

British India - Subsection

Section 13(3) in British Nationality Act, 1948

(3)A male person who becomes a citizen of the United Kingdom and Colonies by virtue of the last foregoing sub-section shall be deemed for the purposes of the proviso to sub-section (1) of section 5 of this Act to be a citizen thereof by descent only.