Section 77(3)(i) in The Central Motor Vehicles Rules, 1989

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Union of India - Subsection

Section 77(3)(i) in The Central Motor Vehicles Rules, 1989

(i)in the case of a transport vehicle, the registration mark shall be exhibited in two separate horizontal lines, the number allotted to the mission or post and the letters forming the first line followed by the number allotted by the registering authority in the second line; and

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Union of India - Subsection

Section 77(3)(i) in The Central Motor Vehicles Rules, 1989