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State of Haryana - Section

Section 68 in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

68. Other Payments. [Section 209.]

(1)The charges on account of grant-in- aid and other contingencies shall be paid by means of vouchers to be prepared in Form XXVII and XXVIII respectively.
(2)The account of postage stamps shall be kept in register in Form XXIX which shall be attested by the Drawing and Disbursing Officer or in his absence by a subordinate authorised by him in this behalf.