Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 124A in The Board's Excise Rules, 1965 124A. [* * *] [Deleted vide BOR Notification No. 6409 dated 1.10.1999, O.G. No. 19/2.6.00.]
