Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 15 in Haryana Municipal Corporation Employees (Recruitment and Conditions) Service Rules, 1998 15. Vaccination. - Every member of the Service shall get himself vaccinated and re-vaccinated as and when the Government so directs by a special or general order.
