Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jharkhand - Subsection Section 5(K) in Jharkhand Micro, Small and Medium Enterprises Development Rules, 2017 (K)The provisions of Section 15 to 23 of the Act shall be effective even if anything is inconsistent with the other effective at the time.
