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Supreme Court - Daily Orders

Sri K.R. Sundaresha vs The Chief Engineer, National Highways on 17 February, 2026

     ITEM NO.19                               REGISTRAR COURT. 1                       SECTION XII-B

                                     S U P R E M E C O U R T O F                I N D I A
                                             RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MS. SUJATA SINGH

                                          Civil Appeal      No(s).   11438/2025

     SRI K.R. SUNDARESHA                                                             Appellant(s)

                                                            VERSUS

     THE CHIEF ENGINEER, NATIONAL HIGHWAYS & ANR.                                    Respondent(s)



     Date : 17-02-2026 This appeal was called on for hearing today.


     For Appellant(s) :
                                            Mr. Sabarish Subramanian, AOR


     For Respondent(s) : Mr. D. L. Chidananda, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Both respondents are duly represented.

Registry to process the matter for listing before the Hon'ble Court as per rules.

Copy of this Record of proceeding be furnished to the concerned ld. Advocate-on-record for information and compliance.

SUJATA SINGH Registrar HJ Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2026.02.18 13:53:56 IST Reason: