Supreme Court - Daily Orders
Sri K.R. Sundaresha vs The Chief Engineer, National Highways on 17 February, 2026
ITEM NO.19 REGISTRAR COURT. 1 SECTION XII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 11438/2025
SRI K.R. SUNDARESHA Appellant(s)
VERSUS
THE CHIEF ENGINEER, NATIONAL HIGHWAYS & ANR. Respondent(s)
Date : 17-02-2026 This appeal was called on for hearing today.
For Appellant(s) :
Mr. Sabarish Subramanian, AOR
For Respondent(s) : Mr. D. L. Chidananda, AOR
UPON hearing the counsel the Court made the following
O R D E R
Both respondents are duly represented.
Registry to process the matter for listing before the Hon'ble Court as per rules.
Copy of this Record of proceeding be furnished to the concerned ld. Advocate-on-record for information and compliance.
SUJATA SINGH Registrar HJ Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2026.02.18 13:53:56 IST Reason: