Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(n) in THE SIKKIM UNIVERSITY ACT, 2006 (n)"specified service provider" means a service provider who has been allowed under the terms and conditions of its license to access the subscribers directly for provision of Domestic Leased Circuits;
