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[Cites 0, Cited by 0] [Section 205(1)] [Section 205] [Entire Act]

State of Himachal Pradesh - Subsection

Section 205(1)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)the restriction of the erection or re-erection of buildings or any class of buildings in the whole of or any part of the municipal area and of the use to which they may be put ;