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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(3)(b) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

(b)maintain revenue surplus as a percentage of Gross State Domestic Product (GSDP) in each of the financial year beginning on the 1st day of April, 2005 in a manner consistent with goal set out in clause (a);