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State of Madhya Pradesh - Section

Section 79 in The M.P. State Dental Council Rules, 1969

79. Bankers of the Council.

- The Bankers of the Council shall be the State Bank of India. All funds of the Council shall be paid into the Council's account with the State Bank of India and shall be withdrawn by means of cheques signed by the Treasurer. The cheques shall also be countersigned by the President of the Council or any other officer authorised by him in this behalf during his absence from headquarters. The cheque books shall remain in the personal custody of the Treasurer.