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State of Uttar Pradesh - Section

Section 17 in The U.P. (Regulation Of Building Operations) Act, 1958

17. Effect of provisions of the Act inconsistent with other laws. -

The provisions of this Act shall have effect notwithstanding, anything inconsistent therewith contained in [any other law in force at the commencement of this Act] [Substituted by U.P. Act No. 41 of 1976.]