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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(b) in The Industrial Statistics (Labour) Rules, 1954

(b)Statements showing the details of revisions in wages and allowance and of periodic bonuses granted to the workers together with the conditions of eligibility to such bonuses as and when such revision are made or bonuses granted: