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Jammu & Kashmir High Court - Srinagar Bench

Shafayat Amin Shah vs Union Territory Of J And K And Ors on 24 August, 2022

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                    S. No. 01
                                                                    Regular list
     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR

                              WP(Crl) 194/2022 CrlM(486/2022)

   SHAFAYAT AMIN SHAH                                           ...Petitioner(s)

   Through: Mr Molvi Aijaz, Advocate.

                                           Vs
   UNION TERRITORY OF J AND K AND ORS                           ...Respondent(s)

   Through: Mr Faheem Shah, GA vice
            Mr Asif Maqbool, Dy. AG.
   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                        ORDER

24.08.2022 Counter affidavit stands filed. Mr Faheem Shah, learned GA, appearing vice Mr Asif Maqbool, learned Dy. AG, is directed to keep the detention record available on the next date of hearing.

List on 22.09.2022.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 24.08.2022 AAMIR