Jammu & Kashmir High Court - Srinagar Bench
Shafayat Amin Shah vs Union Territory Of J And K And Ors on 24 August, 2022
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
S. No. 01
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) 194/2022 CrlM(486/2022)
SHAFAYAT AMIN SHAH ...Petitioner(s)
Through: Mr Molvi Aijaz, Advocate.
Vs
UNION TERRITORY OF J AND K AND ORS ...Respondent(s)
Through: Mr Faheem Shah, GA vice
Mr Asif Maqbool, Dy. AG.
CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
24.08.2022 Counter affidavit stands filed. Mr Faheem Shah, learned GA, appearing vice Mr Asif Maqbool, learned Dy. AG, is directed to keep the detention record available on the next date of hearing.
List on 22.09.2022.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 24.08.2022 AAMIR