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[Cites 0, Cited by 1] [Section 146(4)] [Section 146] [Entire Act]

State of West Bengal - Subsection

Section 146(4)(e) in West Bengal Co-operative Societies Act, 2006

(e)The Tribunal shall exercise jurisdiction, power and authority and perform function conferred or imposed on it by or under this Act by one or more benches, each bench consisting of such number of Judicial Member and administrative Member as may be determined by the Chairman :