Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(1)(b) in The U.P. Factories Rules, 1950

(b)All industrial processes involving serious fire hazard should be located in buildings or work places separated from one another by walls of fire-resistant constructions.