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Calcutta High Court

Lucky Agencies Pvt. Ltd vs Commissioner Of Income Tax on 25 October, 2017

Author: Aniruddha Bose

Bench: Aniruddha Bose, Protik Prakash Banerjee

ORDER SHEET
                                    GA No.2244 of 2016
                                          With
                                   ITAT No.301 of 2016
                            IN THE HIGH COURT AT CALCUTTA
                           SPECIAL JURISDICTION(INCOME-TAX)
                                     ORIGINAL SIDE



                   LUCKY AGENCIES PVT. LTD.
                       Versus
                   COMMISSIONER OF INCOME TAX, KOLKATA-1 & ANR.

   BEFORE:
 The Hon'ble JUSTICE ANIRUDDHA BOSE

The Hon'ble JUSTICE PROTIK PRAKASH BANERJEE Date : 25th October, 2017.

Appearance.

Ms. Manju Manot, Adv.

...for Appellant.

The Court:-On prayer of learned Counsel for the appellant, hearing of this matter shall stand adjourned till 14th November, 2017.

(ANIRUDDHA BOSE, J.) (PROTIK PRAKASH BANERJEE, J.) nm