Calcutta High Court
Lucky Agencies Pvt. Ltd vs Commissioner Of Income Tax on 25 October, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose, Protik Prakash Banerjee
ORDER SHEET
GA No.2244 of 2016
With
ITAT No.301 of 2016
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION(INCOME-TAX)
ORIGINAL SIDE
LUCKY AGENCIES PVT. LTD.
Versus
COMMISSIONER OF INCOME TAX, KOLKATA-1 & ANR.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE PROTIK PRAKASH BANERJEE Date : 25th October, 2017.
Appearance.
Ms. Manju Manot, Adv.
...for Appellant.
The Court:-On prayer of learned Counsel for the appellant, hearing of this matter shall stand adjourned till 14th November, 2017.
(ANIRUDDHA BOSE, J.) (PROTIK PRAKASH BANERJEE, J.) nm