Section 19 in Standing Committees of The District Panchayat (Election of Members) Rules, 1998
19. Election of Chairman to each Committee.
- The procedure prescribed for the election of members to the Committee shall apply to the election of the Chairman to each Committee.AppendixForm-I[See rule 6(a)]Nomination Paper For Election of Members of The Standing CommitteesI,.................... an elected member from.................... hereby nominate Thiru/Tmt./Selvi..............................a member elected from.......................Ward of the above District Panchayat as a candidate for election as a member of the Standing Committee for.......Signature of the proposer.Declaration of The CandidateI,............, a member elected from ................ Ward of the.................District Panchayat hereby give my consent to this nomination.Signature of the candidate.Form-II[See rule 10]Ballot Paper.................District Panchayat.Date of Election:.................Names of the candidates duly nominated for election as members of the Standing Committee for...................(1)....................(2)..................(3)..................(4)..................President of the meeting.
