Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 673] [Entire Act] Bengal Presidency - Subsection Section 673(c) in Police Regulations, Bengal , 1943 (c)If the duty lasts for 8 hours or less, a full day's charge shall be recovered. If it lasts for more than 8 hours, reliefs will be provided and double rates charged.
