Section 42 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016
42. Appointing Authority to take appropriate action.
- The Superintendent of Stamps/Appointing Authority may, after giving a reasonable opportunity of being heard to the Central Record Keeping Agency or the Authorised Collection Center, take any appropriate action as it deems fit on the basis of the inspection/technical audit report and the recommendations of the Appointing Authority.Chapter-IX Penalty for omissions and violations
