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[Cites 0, Cited by 0] [Section 234(1)] [Section 234] [Entire Act]

State of Odisha - Subsection

Section 234(1)(a) in The Orissa Tenancy Act, 1913

(a)who, in any part of the country where the custom of utbandi prevails, holds land ordinarily let under that custom and for the time being let under that custom, or