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Rajasthan High Court - Jodhpur

Babu Lal vs Sawar Lal Verma on 2 January, 2019

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1767/2018 Babu Lal

----Petitioner Versus Sawar Lal Verma

----Respondent For Petitioner(s) : Mr. Niranjan Patel For Respondent(s) : ---

JUSTICE DINESH MEHTA Order 02/01/2019 Issue notice to respondents No.1 & 2, returnable within a period of six weeks.

(DINESH MEHTA),J 35-Himanshu/-

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