Rajasthan High Court - Jodhpur
Babu Lal vs Sawar Lal Verma on 2 January, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1767/2018 Babu Lal
----Petitioner Versus Sawar Lal Verma
----Respondent For Petitioner(s) : Mr. Niranjan Patel For Respondent(s) : ---
JUSTICE DINESH MEHTA Order 02/01/2019 Issue notice to respondents No.1 & 2, returnable within a period of six weeks.
(DINESH MEHTA),J 35-Himanshu/-
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