(9)Supervision. - The notice shall be further accompanied by a certificate in form in Appendix B by the licensed architect, structural engineer, engineer, supervisor or town planner, as the case may be, undertaking the supervision.[(10) Certificate of structural design. - In high rise buildings, a certificate about structural stability duly signed by a structural engineer alongwith all relevant calculations shall accompany the notice.] [Sub-rule (10) Substituted by Notification No. 4343-HP-XXXII-88, dated 12-8-88.]
