Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(1) in The Gujarat Khadi and Village Industries Act, 2006 (1)The State Government may, by notification in the Official Gazette, establish a Board for the whole of the State to be called the Gujarat State Khadi and Village Industries Board.
