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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 7(3) in The Dadra and Nagar Haveli Excise Regulation, 2012

(3)The Deputy Commissioner shall, within the limits of his jurisdiction, exercise such powers and perform such duties and functions as are assigned by or under the provisions of this Regulation subject to such control as the Administrator or the Excise Commissioner may from time to time direct.