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[Cites 0, Cited by 45] [Entire Act]

Union of India - Section

Section 20 in The Wild Life (Protection) Act, 1972

20. Bar of accrual of rights. -

After the issue of a notification under section 18, no right shall be acquired in, on or over the land comprised within the limits of the area specified in such notification, except by succession, testamentary or intestate.