Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(b) in Andhra Pradesh State Audit Rules, 2000

(b)The Director may with specific reasons to be recorded in writing and in exceptional cases, grant extra time, for submission of the reports.