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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(2) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(2)The Chief Finance and Accounts Officer shall exercise such powers and perform such duties as may be specified by the statutes.