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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3)(v) in The M.P. Public Trusts Act, 1951

(v)the list of the movable and immovable trust property in the [State] [Substituted by M.P. Act No. 23 of 1958.] and such description and particulars as may be sufficient for the identification thereof;