Supreme Court - Daily Orders
Nakkheeran Publications vs Google Llc on 13 May, 2025
ITEM NO.1609 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (C) No. 1403/2025
NAKKHEERAN PUBLICATIONS & ANR. Petitioner(s)
VERSUS
GOOGLE LLC & ANR. Respondent(s)
(IA No. 122131/2025 - EXEMPTION FROM FILING O.T. AND IA No.
122132/2025 - STAY APPLICATION)
Date : 13-05-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Petitioner(s) :Mr. R Balasubramanian, Sr. Adv.
Mr. Yusuf, AOR
Mr. P T Perumal, Adv.
Ms. R V Shaarumathi, Adv.
Dr. Ram Sankar, Adv.
Mrs. Harini Ramsankar, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the Transfer Petition as well as on the application for stay, returnable within four weeks.
(RAJNI MUKHI) (NIDHI BHARDWAJ)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
RAJNI MUKHI
Date: 2025.05.14
17:13:06 IST
Reason: