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Supreme Court - Daily Orders

Nakkheeran Publications vs Google Llc on 13 May, 2025

     ITEM NO.1609                               COURT NO.9                 SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition (C) No. 1403/2025

     NAKKHEERAN PUBLICATIONS & ANR.                                       Petitioner(s)

                                                     VERSUS

     GOOGLE LLC & ANR.                                                    Respondent(s)

     (IA No. 122131/2025 - EXEMPTION                     FROM   FILING   O.T.   AND   IA   No.
     122132/2025 - STAY APPLICATION)

     Date : 13-05-2025 This matter was called on for hearing today.

     CORAM :
                             HON'BLE   MR. JUSTICE PRASANNA B. VARALE


     For Petitioner(s) :Mr. R Balasubramanian, Sr. Adv.
                        Mr. Yusuf, AOR
                        Mr. P T Perumal, Adv.
                        Ms. R V Shaarumathi, Adv.
                        Dr. Ram Sankar, Adv.
                        Mrs. Harini Ramsankar, Adv.

     For Respondent(s) :
               UPON hearing the counsel the Court made the following
                                  O R D E R

Issue notice on the Transfer Petition as well as on the application for stay, returnable within four weeks.

     (RAJNI MUKHI)                                                   (NIDHI BHARDWAJ)
     ASTT. REGISTRAR-cum-PS                                        ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
RAJNI MUKHI
Date: 2025.05.14
17:13:06 IST
Reason: