Calcutta High Court
Greatwall Distributors Pvt. Ltd. And ... vs The State Of West Bengal And Ors on 23 December, 2024
Author: Amrita Sinha
Bench: Amrita Sinha
OD-6
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
WPO/1208/2024
GREATWALL DISTRIBUTORS PVT. LTD. AND ORS.
VS
THE STATE OF WEST BENGAL AND ORS
BEFORE:
The Hon'ble JUSTICE AMRITA SINHA
Date : 23rd December, 2024.
Appearance:
Mr. Dripto Majumdar, Adv.
..for Petitioners.
Mr. Sudhasatva Banerjee, Adv.
Mr. Zeeshan Haque, Adv.
Md. Zohaib Rauf, Adv.
Mr. Prithish Chandra, Adv.
...for Respondent nos. 3 to 7.
1. An accommodation has been sought for by the learned advocate representing the petitioners.
2. Let the matter appear on 3rd January, 2025.
3. Affidavit of service filed in Court today is taken on record.
4. Let notice be served upon the non appearing respondents intimating the next date of hearing.
(AMRITA SINHA, J.) nm