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Calcutta High Court

Greatwall Distributors Pvt. Ltd. And ... vs The State Of West Bengal And Ors on 23 December, 2024

Author: Amrita Sinha

Bench: Amrita Sinha

OD-6
                      IN THE HIGH COURT AT CALCUTTA
                          CONSTITUTIONAL WRIT JURISDICTION
                                  ORIGINAL SIDE


                                    WPO/1208/2024

                    GREATWALL DISTRIBUTORS PVT. LTD. AND ORS.
                                      VS
                       THE STATE OF WEST BENGAL AND ORS

BEFORE:
The Hon'ble JUSTICE AMRITA SINHA
Date : 23rd December, 2024.
                                                                                 Appearance:
                                                                 Mr. Dripto Majumdar, Adv.
                                                                            ..for Petitioners.

                                                             Mr. Sudhasatva Banerjee, Adv.
                                                                   Mr. Zeeshan Haque, Adv.
                                                                      Md. Zohaib Rauf, Adv.
                                                                 Mr. Prithish Chandra, Adv.
                                                              ...for Respondent nos. 3 to 7.

1. An accommodation has been sought for by the learned advocate representing the petitioners.

2. Let the matter appear on 3rd January, 2025.

3. Affidavit of service filed in Court today is taken on record.

4. Let notice be served upon the non appearing respondents intimating the next date of hearing.

(AMRITA SINHA, J.) nm