Delhi High Court - Orders
Vijay Agarwal Through Parokar vs Directorate Of Enforcement on 1 September, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPL. 1762/2022
VIJAY AGARWAL THROUGH PAROKAR ..... Petitioner
Through: Mr. Sidharth Aggarwal, Sr. Advocate
along with Mr. Arjun Dewan,
Ms. Arshiya and Mr. Shaharyar Khan,
Advocates.
versus
DIRECTORATE OF ENFORCEMENT ..... Respondent
Through: Mr. Zoheb Hossain and Mr. Vivek
Gurnani, Advocates for ED
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 01.09.2022 CRL.M.A. 17447/2022 List this matter before Roster Bench on 05.09.2022.
PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 1, 2022/hk Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PRIYA Signing Date:09.09.2022 18:02:31