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Delhi High Court - Orders

Vijay Agarwal Through Parokar vs Directorate Of Enforcement on 1 September, 2022

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~55
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      BAIL APPL. 1762/2022
                                 VIJAY AGARWAL THROUGH PAROKAR                       ..... Petitioner
                                                   Through:       Mr. Sidharth Aggarwal, Sr. Advocate
                                                                  along with Mr. Arjun Dewan,
                                                                  Ms. Arshiya and Mr. Shaharyar Khan,
                                                                  Advocates.

                                                   versus

                                 DIRECTORATE OF ENFORCEMENT                          ..... Respondent
                                                   Through:       Mr. Zoheb Hossain and Mr. Vivek
                                                                  Gurnani, Advocates for ED

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                   ORDER

% 01.09.2022 CRL.M.A. 17447/2022 List this matter before Roster Bench on 05.09.2022.

PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 1, 2022/hk Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PRIYA Signing Date:09.09.2022 18:02:31